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Gyanchand Alias Gyani And Anr. vs State Of U.P.
2016 Latest Caselaw 2431 ALL

Citation : 2016 Latest Caselaw 2431 ALL
Judgement Date : 10 May, 2016

Allahabad High Court
Gyanchand Alias Gyani And Anr. vs State Of U.P. on 10 May, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 798 of 2016
 

 
Appellant :- Gyanchand Alias Gyani And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shashank Singh,Mahendra Bahadur Singh
 
Counsel for Respondent :- G.A.,Amit Singh
 

 
Hon'ble Pratyush Kumar,J.

As prayed  by learned counsel for the appellants, list in the next cause list.  

Order Date :- 10.5.2016

G.S

 

 

 
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