Devendra Kumar & Others vs State Of U.P. & Another
2016 Latest Caselaw 2176 ALL

Citation : 2016 Latest Caselaw 2176 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

Devendra Kumar & Others vs State Of U.P. & Another on 3 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 1556 of 2013
 

 
Revisionist :- Devendra Kumar & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Ajay Kr. Srivastava,Sanjay Kr. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Santosh Shukla
 

 
Hon'ble Abhai Kumar, J.

List in next cause list.

Order Date :- 3.5.2016

Vinod.

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