Citation : 2016 Latest Caselaw 2139 ALL
Judgement Date : 2 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 1287 of 2016 Appellant :- Akhilesh Singh @ Chhote Lalla & 3 Others Respondent :- State Of U.P. Counsel for Appellant :- Om Narayan Pandey Counsel for Respondent :- G.A. Hon'ble Pratyush Kumar,J.
List in the next cause list.
Order Date :- 2.5.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!