Anil Kumar Singhal Agent Code No. ... vs Union Of India And 4 Others
2016 Latest Caselaw 931 ALL

Citation : 2016 Latest Caselaw 931 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Anil Kumar Singhal Agent Code No. ... vs Union Of India And 4 Others on 18 March, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 13200 of 2016
 

 
Petitioner :- Anil Kumar Singhal Agent Code No. 4594-268
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Rakesh Pande
 
Counsel for Respondent :- A.S.G.I.,Manish Goyal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Sri Arvind Kumar Goswami, the learned counsel appearing for the respondent no. 1 and Sri Shailendra Singh holding brief of Sri Shanjeev Singh appearing for the respondents no. 2 to 4 will file counter affidavit within four weeks. Notice to the respondent no. 5 has not been issued at this stage.

List this matter on 18th April, 2016.

Order Date :- 18.3.2016

(Vinod Kumar Misra, J.) (Tarun Agarwala, J.)

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