Anil Kumar Srivastava vs Regional Manager & Others
2016 Latest Caselaw 921 ALL

Citation : 2016 Latest Caselaw 921 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Anil Kumar Srivastava vs Regional Manager & Others on 18 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27059 of 2002
 

 
Petitioner :- Anil Kumar Srivastava
 
Respondent :- Regional Manager & Others
 
Counsel for Petitioner :- Pradeep Chandra,A.K.Srivastava,T.P.Singh
 
Counsel for Respondent :- H.A. Kumar,K.G.Grover,K.L.Grover,R.N. Singh,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is not present.

List this case for further hearing peremptorily on 11.04.2016.

Order Date :- 18.3.2016

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