Raghunath And Others vs Divisional Forest Officer, ...
2016 Latest Caselaw 875 ALL

Citation : 2016 Latest Caselaw 875 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Raghunath And Others vs Divisional Forest Officer, ... on 17 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 56060 of 2010
 

 
Petitioner :- Raghunath And Others
 
Respondent :- Divisional Forest Officer, Renukoot
 
Counsel for Petitioner :- A.R. Dube,Manu Saxena
 
Counsel for Respondent :- C.S.C.,C.S. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 17.3.2016

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