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Anil Kumar vs State Of U.P.
2016 Latest Caselaw 818 ALL

Citation : 2016 Latest Caselaw 818 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Anil Kumar vs State Of U.P. on 17 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7695 of 2015
 

 
Applicant :- Anil Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surya Narayan Singh,Shafat Ullah Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit on behalf of the State and rejoinder affidavit as well as supplementary affidavit filed  on behalf of the applicant  be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 17.3.2016

A.

 

 

 
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