Citation : 2016 Latest Caselaw 8 ALL
Judgement Date : 4 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 9016 of 2016 Petitioner :- Ashok Kumar Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Gopal Ji Rai Counsel for Respondent :- C.S.C.,Rahul Srivastava Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case on 31.03.2016 in the additional cause list.
Order Date :- 4.3.2016
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