Ram Sanehi vs State Of Up
2016 Latest Caselaw 796 ALL

Citation : 2016 Latest Caselaw 796 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Ram Sanehi vs State Of Up on 17 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Criminal Misc. Correction Application No. 29022 of 2016.
 
IN
 
Case :- BAIL No. - 1890 of 2016
 

 
Applicant :- Ram Sanehi
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Arshad Ahsan Siddiqui
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant.

Correction Application is allowed.

Necessary correction has been incorporated in the order dated 10.03.2016.

In the first line of paragraph no.5 of the order dated 10.03.2016, name of the applicant " Ram Saheni" be read as " Ram Sanehi".

Order Date :- 17.3.2016

Jitendra

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