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Fakharuddin & Another vs Collector & Others
2016 Latest Caselaw 591 ALL

Citation : 2016 Latest Caselaw 591 ALL
Judgement Date : 15 March, 2016

Allahabad High Court
Fakharuddin & Another vs Collector & Others on 15 March, 2016
Bench: Sudhir Agarwal, Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 825 of 2005
 

 
Appellant :- Fakharuddin & Another
 
Respondent :- Collector & Others
 
Counsel for Appellant :- K.K .Tripathi,K.S.Shukla
 
Counsel for Respondent :- S.K.Dwivedi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

As prayed one month and no more time is allowed to file paper book.

Order Date :- 15.3.2016

Pravin

 

 

 
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