Shushma vs Shobha Gupta And Another
2016 Latest Caselaw 571 ALL

Citation : 2016 Latest Caselaw 571 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Shushma vs Shobha Gupta And Another on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 790 of 2012
 

 
Appellant :- Shushma
 
Respondent :- Shobha Gupta And Another
 
Counsel for Appellant :- V.K. Jaiswal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. After receiving lower Court record it was notified under Chapter 13 Rule 5 of Allahabad High Court Rules, 1952 on 02.04.2014. No paper book has been filed till date.

2. As prayed, one month and no more time is allowed to file paper book.

Order Date :- 15.3.2016

Pravin

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