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Smt. Muni Devi & Others vs Prop. Manikaran Freight Carrier & ...
2016 Latest Caselaw 565 ALL

Citation : 2016 Latest Caselaw 565 ALL
Judgement Date : 15 March, 2016

Allahabad High Court
Smt. Muni Devi & Others vs Prop. Manikaran Freight Carrier & ... on 15 March, 2016
Bench: Sudhir Agarwal, Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 254 of 2009
 

 
Appellant :- Smt. Muni Devi & Others
 
Respondent :- Prop. Manikaran Freight Carrier & Others
 
Counsel for Appellant :- Rajiv Lochan Shukla,Ravindra Sonkar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 15.3.2016

Pravin

 

 

 
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