Babu vs State Of U.P. And Others
2016 Latest Caselaw 553 ALL

Citation : 2016 Latest Caselaw 553 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Babu vs State Of U.P. And Others on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Delay Condonation Application No. 341574 of 2011
 
In
 
Case :- FIRST APPEAL DEFECTIVE No. - 244 of 2011
 
Appellant :- Babu
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- S.K. Tyagi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. This is an application seeking condonation of delay in filing appeal.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 15.3.2016

Pravin

Case :- FIRST APPEAL DEFECTIVE No. - 244 of 2011

Appellant :- Babu

Respondent :- State Of U.P. And Others

Counsel for Appellant :- S.K. Tyagi

Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

The application, seeking condonation of delay in filing appeal, having been dismissed vide order of date, this appeal, being barred by limitation, is also dismissed.

Order Date :- 15.3.2016

Pravin