Utkarsh Saxena vs State Of U.P.
2016 Latest Caselaw 521 ALL

Citation : 2016 Latest Caselaw 521 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Utkarsh Saxena vs State Of U.P. on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11076 of 2015
 

 
Applicant :- Utkarsh Saxena
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajendra Kumar,Sunil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Mrs. Nalini Jain, Advocate filed vakalatnama along with short counter affidavit on behalf of victim be taken on record.

Learned counsel for the applicant prays for and is granted three days' time to file supplementary affidavit.

List on 29.03.2016.

Order Date :- 15.3.2016

Jitendra

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