Abdul Kareem vs State Of U.P. And 2 Others
2016 Latest Caselaw 501 ALL

Citation : 2016 Latest Caselaw 501 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Abdul Kareem vs State Of U.P. And 2 Others on 14 March, 2016

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4961 of 2016
 

 
Petitioner :- Abdul Kareem
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sheetala Prasad Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

List this case in the next cause list.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 14.3.2016

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