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Kanhaiya Singh vs Union Of India Through Secy. ...
2016 Latest Caselaw 494 ALL

Citation : 2016 Latest Caselaw 494 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
Kanhaiya Singh vs Union Of India Through Secy. ... on 14 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 7010 of 2012
 

 
Petitioner :- Kanhaiya Singh
 
Respondent :- Union Of India Through Secy. Ministry Of Railways New Delhi
 
Counsel for Petitioner :- Rakesh Yadav,Mohit Dwivedi,Ramesh Kumar Srivastava
 
Counsel for Respondent :- Jyotsana Pal,Ram Phal
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioner.

List after two weeks.

Order Date :- 14.3.2016

Santosh/-

 

 

 
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