Dillan Khan vs Maqsood & Others
2016 Latest Caselaw 453 ALL

Citation : 2016 Latest Caselaw 453 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Dillan Khan vs Maqsood & Others on 14 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3023 of 2003
 

 
Revisionist :- Dillan Khan
 
Opposite Party :- Maqsood & Others
 
Counsel for Revisionist :- N.I. Jafri,M.A. Qadeer
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, case is passed over for the day.

Order Date :- 14.3.2016

Pravin

Download the LatestLaws.com Mobile App