Citation : 2016 Latest Caselaw 300 ALL
Judgement Date : 10 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 623 of 2016 Petitioner :- Amisha Mishra @ Shikha Mishra Thru Father Ram Naresh Mishra Respondent :- Sahil Ahmad And Ors. Counsel for Petitioner :- Shrimantkumar Banerjee,Rajiv Kumar Singh Counsel for Respondent :- B.K.Singh,Pankaj Singh Hon'ble Bachchoo Lal,J.
In compliance of order dated 26.02.2016 detenue Amisha Mishra @ Shikha, respondent no.1 and father of the detenue are present.
Learned counsel for respondent no.1 prays for and is granted 10 days' time to file counter affidavit.
List on 31.03.2016.
On the date of listing the detenue, respondent no.1 and father of detenue shall appear personally.
Order Date :- 10.3.2016
Jitendra
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