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Awadhesh Kumar vs State Of U.P. And 2 Others
2016 Latest Caselaw 296 ALL

Citation : 2016 Latest Caselaw 296 ALL
Judgement Date : 10 March, 2016

Allahabad High Court
Awadhesh Kumar vs State Of U.P. And 2 Others on 10 March, 2016
Bench: Tarun Agarwala, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 223 of 2014
 

 
Petitioner :- Awadhesh Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Bhanu Bhushan Jauhari,Rishi Bhushan Jauhari
 
Counsel for Respondent :- C.S.C.,Anil Tiwari
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Having heard the learned counsel for the petitioner, we direct the petitioner to deposit the entire amount of Rs.2,47,870/- within four weeks from today and file a proof of such deposit before this Court. 

It is made clear that the deposit would be subject to the result of the writ petition. 

List after four weeks.

Order Date :- 10.3.2016

MAA/-

(Vinod Kumar Misra,J.)         (Tarun Agarwala,J.)

 

 

 
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