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Vinay Kunj Yadav vs State Of U.P. And 2 Others
2016 Latest Caselaw 278 ALL

Citation : 2016 Latest Caselaw 278 ALL
Judgement Date : 10 March, 2016

Allahabad High Court
Vinay Kunj Yadav vs State Of U.P. And 2 Others on 10 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 7490 of 2016
 

 
Petitioner :- Vinay Kunj Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Hausihla Prasad Mishra,Om Prakash Pandey
 
Counsel for Respondent :- C.S.C.,Inteshwar Nath Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit filed today is taken on record.

As prayed by learned counsel for the petitioner, two weeks time is granted to file counter affidavit.

List this case on 19.04.2016.

Order Date :- 10.3.2016

AU

 

 

 
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