Ajay @ Alha vs State Of Up
2016 Latest Caselaw 222 ALL

Citation : 2016 Latest Caselaw 222 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Ajay @ Alha vs State Of Up on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1622 of 2016
 

 
Applicant :- Ajay @ Alha
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Salik Ram Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant list in the next cause list.

Order Date :- 10.3.2016

Download the LatestLaws.com Mobile App