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Archana Kumari vs State Of U.P. And 4 Others
2016 Latest Caselaw 192 ALL

Citation : 2016 Latest Caselaw 192 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Archana Kumari vs State Of U.P. And 4 Others on 9 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 8870 of 2016
 

 
Petitioner :- Archana Kumari
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has received the instruction, which is taken on record.

He may file counter affidavit within three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 18.04.2016.

Order Date :- 9.3.2016

AU

 

 

 
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