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Ambuj vs State Of U.P. And 3 Others
2016 Latest Caselaw 136 ALL

Citation : 2016 Latest Caselaw 136 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Ambuj vs State Of U.P. And 3 Others on 9 March, 2016
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4150 of 2016
 

 
Petitioner :- Manoj
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Prem Prakash Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Computer section is directed to correct the name of the petitioner Manoj in place of Ambuj.

This is an application for correction of the order dated 23.2.2016.

The application is allowed.

The name of the petitioner Ambuj should be read as Manoj.

Corrections have been incorporated in the original order.

Let a fresh copy be applied and issued.

Order Date :- 9.3.2016

RU

 

 

 
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