Smt. Shanti Devi & Another vs Smt. Mahadevi (Since Deceased) & ...
2016 Latest Caselaw 1088 ALL

Citation : 2016 Latest Caselaw 1088 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Smt. Shanti Devi & Another vs Smt. Mahadevi (Since Deceased) & ... on 30 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1093 of 2006
 

 
Appellant :- Smt. Shanti Devi & Another
 
Respondent :- Smt. Mahadevi (Since Deceased) & Others
 
Counsel for Appellant :- Pradeep Chandra
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the joint request of the parties.

List this case on 26th April, 2016 as unlisted.

Order Date :- 30.3.2016

Sanjeev

Download the LatestLaws.com Mobile App