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Harsh Tandon vs State Of U.P. And 4 Others
2016 Latest Caselaw 1068 ALL

Citation : 2016 Latest Caselaw 1068 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Harsh Tandon vs State Of U.P. And 4 Others on 29 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 5389 of 2016
 

 
Petitioner :- Harsh Tandon
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Saral Srivastava
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Udayan Nandan has put in appearance on behalf of respondent nos. 4 and 5.

As prayed by learned Standing Counsel, two months further and no more time is granted to file counter affidavit.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 11.07.2016.

Order Date :- 29.3.2016

AU

 

 

 
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