Rahul Kumar Gautam vs State Of U.P. And 3 Others
2016 Latest Caselaw 1064 ALL

Citation : 2016 Latest Caselaw 1064 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Rahul Kumar Gautam vs State Of U.P. And 3 Others on 29 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 10266 of 2016
 

 
Petitioner :- Rahul Kumar Gautam
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kalp Nath Rai
 
Counsel for Respondent :- C.S.C.,J.S. Bundela,K.S. Kushwaha
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the joint requests of the learned counsel for the parties, list this case again in the next cause list.

Order Date :- 29.3.2016

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