Rajendra Pal Singh vs The Registrar General Hon'Ble ...
2016 Latest Caselaw 1063 ALL

Citation : 2016 Latest Caselaw 1063 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Rajendra Pal Singh vs The Registrar General Hon'Ble ... on 29 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 61690 of 2015
 

 
Petitioner :- Rajendra Pal Singh
 
Respondent :- The Registrar General Hon'Ble High Court & Another
 
Counsel for Petitioner :- Ashutosh Tripathi
 
Counsel for Respondent :- Manish Goyal,Bushra Mariyam
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Two months and no more time is granted to the respondents to file counter affidavit.

List after expiry of the aforesaid period.

Order Date :- 29.3.2016

Download the LatestLaws.com Mobile App