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Smt. Manoj Kumari vs Brijesh Kumar And Ors.
2016 Latest Caselaw 1036 ALL

Citation : 2016 Latest Caselaw 1036 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Smt. Manoj Kumari vs Brijesh Kumar And Ors. on 29 March, 2016
Bench: Satyendra Singh Chauhan, Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 248 of 2016
 

 
Appellant :- Smt. Manoj Kumari
 
Respondent :- Brijesh Kumar And Ors.
 
Counsel for Appellant :- Prakash Chandra
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Ritu Raj Awasthi,J.

Heard.

Admit.

Issue notice.

Summon the lower court record. 

List after receipt of record. 

Order Date :- 29.3.2016

Santosh/-

 

 

 
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