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M/S Maa Vaishno Concrete Udyog And ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 1025 ALL

Citation : 2016 Latest Caselaw 1025 ALL
Judgement Date : 28 March, 2016

Allahabad High Court
M/S Maa Vaishno Concrete Udyog And ... vs State Of U.P. And 3 Others on 28 March, 2016
Bench: Krishna Murari, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 13386 of 2016
 

 
Petitioner :- M/S Maa Vaishno Concrete Udyog And Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anuruddh Charan Misra
 
Counsel for Respondent :- C.S.C.,Tarun Varma
 

 
Hon'ble Krishna Murari,J.

Hon'ble Vinod Kumar Misra,J.

Shri J.S.Pandey holding brief of Shri Tarun Varma, learned counsel appearing for respondent Bank prays for and is allowed three days time to seek instructions in the matter.

Put up as fresh on 4.4.2016.

Order Date :- 28.3.2016

IB

 

 

 
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