Rajeev Kumar Rana vs State Of U.P. And 3 Others
2016 Latest Caselaw 3618 ALL

Citation : 2016 Latest Caselaw 3618 ALL
Judgement Date : 23 June, 2016

Allahabad High Court

Rajeev Kumar Rana vs State Of U.P. And 3 Others on 23 June, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- WRIT - A No. - 29032 of 2016
 

 
Petitioner :- Rajeev Kumar Rana
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shashank Shekhar Mishra,Ajay Bhanot
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, put up as fresh on 4th July, 2016 before appropriate Bench.

Order Date :- 23.6.2016

Rahul /-

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