Hari Kishun Sahu & Another vs State Of U.P.
2016 Latest Caselaw 3546 ALL

Citation : 2016 Latest Caselaw 3546 ALL
Judgement Date : 16 June, 2016

Allahabad High Court

Hari Kishun Sahu & Another vs State Of U.P. on 16 June, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2965 of 2016
 
Appellant :- Hari Kishun Sahu & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dinesh Kumar Prasad
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

1. Heard.

2. Admit.

3. Respondent State is already represented through AGA, hence no notice need be issued.

4. Call for the record of Court below.

Order Date :- 16.6.2016

Pravin

Case :- CRIMINAL APPEAL No. - 2965 of 2016

Appellant :- Hari Kishun Sahu & Another

Respondent :- State Of U.P.

Counsel for Appellant :- Dinesh Kumar Prasad

Counsel for Respondent :- G.A.