C/M Babu Kailash Prasad ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 3516 ALL

Citation : 2016 Latest Caselaw 3516 ALL
Judgement Date : 14 June, 2016

Allahabad High Court

C/M Babu Kailash Prasad ... vs State Of U.P. And 4 Others on 14 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 28080 of 2016
 

 
Petitioner :- C/M Babu Kailash Prasad Mahavidyalaya And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shivendu Ojha,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Brajesh Datta Pandey,Rijwan Ali Akhtar,Saumitra Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up on 16.06.2016 in the additional cause list.

Order Date :- 14.6.2016

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