Shashi Kant Chaudhary vs State Of U.P. And 3 Others
2016 Latest Caselaw 3512 ALL

Citation : 2016 Latest Caselaw 3512 ALL
Judgement Date : 14 June, 2016

Allahabad High Court

Shashi Kant Chaudhary vs State Of U.P. And 3 Others on 14 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 28060 of 2016
 

 
Petitioner :- Shashi Kant Chaudhary
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shailendra Yadav
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri A.K. Yadav has put in appearance on behalf of respondent nos. 2, 3 and 4. He may file counter affidavit within three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

Put up this case in the additional cause list on 28.07.2016.

Order Date :- 14.6.2016

Download the LatestLaws.com Mobile App