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Raj Bahadur @ Bahadur (Jail ... vs State Of U.P.
2016 Latest Caselaw 3465 ALL

Citation : 2016 Latest Caselaw 3465 ALL
Judgement Date : 9 June, 2016

Allahabad High Court
Raj Bahadur @ Bahadur (Jail ... vs State Of U.P. on 9 June, 2016
Bench: Surendra Vikram Rathore, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 822 of 2011
 

 
Appellant :- Raj Bahadur @ Bahadur (Jail Appeal)
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal,(Amicus Curiae),Anurag Singh Chauhan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Shashi Kant,J.

List revised.

None is present on behalf of the appellant to press this appeal.

Accordingly, the case is adjourned.

List again in June, 2016.

Order Date :- 9.6.2016

Monika

 

 

 
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