Dilip Kumar @ Tanne vs State Of U.P.
2016 Latest Caselaw 3431 ALL

Citation : 2016 Latest Caselaw 3431 ALL
Judgement Date : 7 June, 2016

Allahabad High Court

Dilip Kumar @ Tanne vs State Of U.P. on 7 June, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2380 of 2011
 
Appellant :- Dilip Kumar @ Tanne
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajiv Gupta,Dileep Kumar,Govind Saran Hajela,Phool Singh,Rajrshi Gupta,Rajul Bhargava
 
Counsel for Respondent :- Govt. Advocate,Amit Kumar Singh
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

As prayed, put up tomorrow i.e. 8.6.2016.

Order Date :- 7.6.2016

G.S

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