Bhagirath & Others vs State Of U.P.
2016 Latest Caselaw 3430 ALL

Citation : 2016 Latest Caselaw 3430 ALL
Judgement Date : 7 June, 2016

Allahabad High Court

Bhagirath & Others vs State Of U.P. on 7 June, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1740 of 2006
 

 
Appellant :- Bhagirath & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.A.N. Shah,A.B. Maurya,B.L. Yadav,B.R.Yadav,D.N.Joshi,G.S.D.Mishra,Lav Srivastava,Ramesh Chandra Kandpal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

As prayed, put up tomorrow i.e. 8.6.2016.

Order Date :- 7.6.2016

G.S

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