Shekhar Dixit vs D.I.O.S. & Others
2016 Latest Caselaw 4669 ALL

Citation : 2016 Latest Caselaw 4669 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Shekhar Dixit vs D.I.O.S. & Others on 29 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10642 of 1997
 

 
Petitioner :- Shekhar Dixit
 
Respondent :- D.I.O.S. & Others
 
Counsel for Petitioner :- R.K. Pandey
 
Counsel for Respondent :- C.S.C.,Vijay Prakash
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned.

Order Date :- 29.7.2016

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