Sri Prakash Srivastava vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 4668 ALL

Citation : 2016 Latest Caselaw 4668 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Sri Prakash Srivastava vs State Of U.P. And 3 Ors. on 29 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 34696 of 2016
 

 
Petitioner :- Sri Prakash Srivastava
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Sushil Kumar Srivastava,Sanjay Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has accepted notice on behalf of respondent nos. 1, 2 and 3 while Sri Abhishek Mishra has accepted notice on behalf of respondent no.4.

As prayed by them, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 15.09.2016.

Order Date :- 29.7.2016

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