Mahanth Vijayramdas vs State Of U.P. & 2 Others
2016 Latest Caselaw 4644 ALL

Citation : 2016 Latest Caselaw 4644 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Mahanth Vijayramdas vs State Of U.P. & 2 Others on 29 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 16 of 2016
 

 
Applicant :- Mahanth Vijayramdas
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Applicant :- Pradeep Chandra Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

List in next cause list.

Order Date :- 29.07.2016.

Vinod.

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