Khalique Ahmad vs State Of U.P. And Another
2016 Latest Caselaw 4612 ALL

Citation : 2016 Latest Caselaw 4612 ALL
Judgement Date : 28 July, 2016

Allahabad High Court

Khalique Ahmad vs State Of U.P. And Another on 28 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 21305 of 2016
 

 
Applicant :- Khalique Ahmad
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohd. Ayub
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Case called out in the revised list. No one is present from the side to press this application.

List in the next cause list before appropriate Bench.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 28.7.2016

G.S

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