Chetan vs State Of U.P.
2016 Latest Caselaw 4581 ALL

Citation : 2016 Latest Caselaw 4581 ALL
Judgement Date : 27 July, 2016

Allahabad High Court

Chetan vs State Of U.P. on 27 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2756 of 2013
 

 
Appellant :- Chetan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manish Tiwary,Ajay Kumar Pandey,Ashwini Kumar Awasthi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the appellant states that bail application has not been disposed of and he want to press this application. Today the bail has been listed under the heading of final hearing.

The office is directed to list this appeal on 9.8.2016 under the heading of order.

Order Date :- 27.7.2016

G.S

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