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State Of U.P. vs Rajbali Verma And 4 Others
2016 Latest Caselaw 4574 ALL

Citation : 2016 Latest Caselaw 4574 ALL
Judgement Date : 27 July, 2016

Allahabad High Court
State Of U.P. vs Rajbali Verma And 4 Others on 27 July, 2016
Bench: Shashi Kant Gupta, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL No. - 3194 of 2016
 

 
Appellant :- State Of U.P.
 
Respondent :- Rajbali Verma And 4 Others
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Shashi Kant,J.

As prayed by Sri Ram Sagar Yadav, learned A.G.A., the case is passed over for the day.

List in the next cause list peremptorily.

Order Date :- 27.7.2016

Monika

 

 

 
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