Citation : 2016 Latest Caselaw 4569 ALL
Judgement Date : 27 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 9209 of 2016 Petitioner :- Narendra Kumar Pradhan Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Awadhesh Kumar Malviya Counsel for Respondent :- C.S.C.,Devendra Pratap Singh Hon'ble Pradeep Kumar Singh Baghel,J.
Heard Sri A.K. Malviya for the petitioner, learned Standing Counsel and Sri D.P. Singh for respondent no.4.
After hearing at some length, learned counsel for the petitioner seeks adjournment for better preparation.
List for further hearing.
Order Date :- 27.7.2016
AU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!