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Santosh Kumar Yadav And 8 Ors. vs State Of U.P. And 5 Ors.
2016 Latest Caselaw 4568 ALL

Citation : 2016 Latest Caselaw 4568 ALL
Judgement Date : 27 July, 2016

Allahabad High Court
Santosh Kumar Yadav And 8 Ors. vs State Of U.P. And 5 Ors. on 27 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 33456 of 2016
 

 
Petitioner :- Santosh Kumar Yadav And 8 Ors.
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Chandra Bhushan Yadav,Santosh Kumar Verma
 
Counsel for Respondent :- C.S.C.,Mangla Prasad Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner seeks permission to delete the respondent no. 2 from the array of parties.

Leave is granted.

Necessary correction be carried out during the course of the date.

Put up this case on 04.08.2016 as supplementary fresh.

Order Date :- 27.7.2016

AU

 

 

 
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