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Shri Hukum Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 4559 ALL

Citation : 2016 Latest Caselaw 4559 ALL
Judgement Date : 27 July, 2016

Allahabad High Court
Shri Hukum Singh vs State Of U.P. And 4 Others on 27 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16921 of 2016
 

 
Petitioner :- Shri Hukum Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vishwanath Pandey,A. Malviya,Ashok Malaviya
 
Counsel for Respondent :- C.S.C.,Rohit Ranjan Agarwal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the respondent, list this case again in the next cause along with record of writ petition no.8132 of 2016 (Rajeev Pathak v. State of U.P. and others.)

Order Date :- 27.7.2016

AU

 

 

 
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