Manas Bal vs State Of U.P.
2016 Latest Caselaw 4542 ALL

Citation : 2016 Latest Caselaw 4542 ALL
Judgement Date : 26 July, 2016

Allahabad High Court

Manas Bal vs State Of U.P. on 26 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1865 of 2016
 

 
Appellant :- Manas Bal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Suresh Chandra,M.C. Chaturvedi,S.C.Dwivedi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of State is taken on record.

As prayed, list on 11.8.2016.

Order Date :- 26.7.2016

G.S

Download the LatestLaws.com Mobile App