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Sartaj Ali And 2 Others vs National Dairy Development Board ...
2016 Latest Caselaw 4533 ALL

Citation : 2016 Latest Caselaw 4533 ALL
Judgement Date : 26 July, 2016

Allahabad High Court
Sartaj Ali And 2 Others vs National Dairy Development Board ... on 26 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17378 of 2016
 

 
Petitioner :- Sartaj Ali And 2 Others
 
Respondent :- National Dairy Development Board And 2 Others
 
Counsel for Petitioner :- Devendra Pratap Singh,Bhupendra Nath Singh
 
Counsel for Respondent :- S.C.,S. Shekhar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Affidavit of service is taken on record.

Sri S. Shekhar has put in appearance on behalf of all the respondents.

As prayed by him, three weeks time is granted to file counter affidavit.

List this case on 17.08.2016 among top ten cases.

Learned counsel for the petitioner is at liberty to make a mention to take up the case out of turn.

Order Date :- 26.7.2016

AU

 

 

 
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