Nanua @ Ram Kishore vs State Of U.P.
2016 Latest Caselaw 4496 ALL

Citation : 2016 Latest Caselaw 4496 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Nanua @ Ram Kishore vs State Of U.P. on 22 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 4428 of 2014
 

 
Appellant :- Nanua @ Ram Kishore
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- N.I. Jafri
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the appellant states that the bail application is pending and today counter affidavit has been filed. He wants to press this bail application today. This appeal has been listed under the heading of final hearing.

The office is directed to list this appeal under the heading of order on 10.8.2016.

Order Date :- 22.7.2016

G.S

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