Salim vs State Of U.P.
2016 Latest Caselaw 4491 ALL

Citation : 2016 Latest Caselaw 4491 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Salim vs State Of U.P. on 22 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1151 of 2015
 

 
Appellant :- Salim
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Syed Wajid Ali,Anuj Kumar Sharma,T.K. Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed by learned counsel for the appellant, list on 10.8.2016.

Order Date :- 22.7.2016

G.S

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