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Smt. Shaheen vs State Of U.P.
2016 Latest Caselaw 4490 ALL

Citation : 2016 Latest Caselaw 4490 ALL
Judgement Date : 22 July, 2016

Allahabad High Court
Smt. Shaheen vs State Of U.P. on 22 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24137 of 2016
 

 
Applicant :- Smt. Shaheen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shahabuddin
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Sri S.K. Upadhya,Advocate, filed his vakalatnama on behalf of complainant is taken on record. 

As prayed, put up on 29.7.2016, as fresh.

Meanwhile, learned counsel for the applicant, if so advised, may file supplementary affidavit annexing therewith photostat copies  of the sale deed in question.

Order Date :- 22.7.2016

G.S

 

 

 
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